Calcutta High Court
Jmd Medicare Ltd. [In Liqn vs O/L on 28 July, 2017
Author: I. P. Mukerji
Bench: I. P. Mukerji
ORDER SHEET
CA 269 OF 2017
WITH
CA 470 OF 2004
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IN THE MATTER OF: JMD MEDICARE LTD. [IN LIQN.]
AND
O/L, HIGH COURT, CALCUTTA
............
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI Date : 28th July, 2017.
Mr. Sadhin Barua, Official Liquidator...appears. The Court : Leave is granted to the applicant to correct prayer [a]. This application/Letter for Direction is allowed by passing orders in terms of prayers [a], [b] and [c] thereof.
(I. P. MUKERJI, J.) Pkd.