Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(3) in The Regional Centre for Biotechnology Act, 2016

(3)The terms and conditions of service of the academic staff shall be consistent with such staff engaged in higher education and research at Central Universities.