Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 23 in The M.P. Janpad Panchayat (Management of Ferries) Rules, 1999 23. The table of tolls written in Hindi shall be on a metal plate and be exhibited at each end of the ferry and shall be kept in some conspicuous place near the ferry.
