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State of Bihar - Section

Section 30 in Bihar Minor Mineral Rules, 2017

30. Permits for Mineral Disposal.

(1)Every person desirous of undertaking excavation as per sub Rule (xv) of Rule 2 of these Rules shall have to obtain Mineral Disposal Permit from the Collector.
(2)The Departmental shall lay down detailed guidelines for such Mineral Disposal Permits.