Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 102 in The Bombay Forest Rules, 1942 102. Conditions to be observed by the applicant. - The applicant shall be bound, by the conditions contained in the permit under rule 101. Such permit shall specify inter alia the name of the place or places where and the period within which the conversion of sandalwood shall be carried out.
