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[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Odisha - Subsection

Section 55(3)(d) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(d)be enclosed by walls or partitions and the surface of every such wall or partition shall be finishing with a smooth impervious material to a height of not less than 1 metre above the floor of such room, and