Section 2(w) in Telangana State Private Universities (Establishment and Regulation) Act, 2018
(w)"Sponsoring Body" in relation to a University established under this Act means:-(i)a society "not for profit" registered under the Societies Registration Act, 1860, (Central Act No.21 of 1860); or the Telangana State Societies Registration Act, 2001; or(ii)a public trust "not for profit" registered under the Indian Trusts Act, 1882, (Central Act No.2 of 1882); or(iii)a company registered under section 8 of the Companies Act, 2013, (Central Act No.13 of 2013);(x)"Statutes" and "Ordinances" mean the Statutes and the Ordinances of the University made under this Act;
