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State of Haryana - Section

Section 13 in Regular Licence under Haryana Electricity Regulatory Reforms Act

13.

HVPN published the required notice on 24.11.1998 and 25.11.1998. Each notice states that it is in continuation of the earlier notice of 3rd September, 1998, mentions that HVPN has now submitted a draft licence as part of its licence application filing, and states that any objections to the draft licences or to the grant of such licence must be submitted to the Commission by 9th December, 1998.B. Objections and Hearings