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State of Madhya Pradesh - Section

Section 23 in The M.P. Boiler Operation Engineers' Rules, 1968

23. Endorsement on certificate.

- A person holding a certificate of proficiency as a toiler Operation Engineer granted by a Board of Examiners under the corresponding rules in any other State shall on application, have the certificate endorsed for validity in the State of Madhya Pradesh, such endorsement shall be made by the Chairman of the Board of Examiners constituted under these Rules.