Section 4(2)(a) in The National Capital Territory of Delhi, Andaman and Nicobar Islands, Lakshadweep, Daman and Diu and Dadra and Nagar Haveli (Civil Service) Rules, 2003

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

(a)from time to time, make temporary additions or alterations to the duty posts in various grades;

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