Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Goa - Subsection Section 23(1) in The Goa Private Security Agencies Rules, 2008 (1)Every private security guard or supervisor shall be issued a photo identity card, by the Agency employing or engaging the guard or supervisor, as the case may be.
