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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(2)All words and expressions defined in the Act and used, but not defined in these rules, shall have the same meaning as assigned to them in the Act.Chapter - II Juvenile Justice Board