Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 67(4)] [Section 67] [Entire Act]

State of Uttar Pradesh - Subsection

Section 67(4)(a) in U.P. Revenue Code Rules, 2016

(a)In the case of damage or misappropriation, the amount of damages shall be assessed at the prevailing market rate.