Bombay High Court
Pankaj Dayashankar Singh vs The Headmaster, Sir D. S. High School And ... on 14 February, 2020
Bench: S.C. Dharmadhikari, R. I. Chagla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (WRIT PETITION) NO. 59 OF 2017
In
WRIT PETITION LODGING NO . 2092 OF 2016
Pankaj Dayashankar Singh ....Petitioner
V/S
The Headmaster, Sir D. S. High School And 3 ....Respondent
Ors.
CORAM : S.C. DHARMADHIKARI &
R. I. CHAGLA, JJ
DATE : 14th February, 2020
P.C. :
Due to paucity of time the matter is adjourned to 06/03/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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