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[Cites 0, Cited by 0] [Section 240E(3)] [Section 240E] [Entire Act]

State of Uttar Pradesh - Subsection

Section 240E(3)(a) in The U.P. Zamindari Abolition and Land Reforms Act, 1950

(a)ten times the rent referred to in Clause (b) of Section 240-D; and