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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Meghalaya - Subsection

Section 3(xix) in The Meghalaya School Education Act, 1981

(xix)"Public Examination" means an examination conducted by the Meghalaya Board of School Education, Council for Indian School certificate Examination or any other Board/Body recognised or which may be recognised by the Government or any other officer authorised by the Government in this behalf;