Allahabad High Court
Ram Achal Singh And Another {U.P.Z.A.} vs Bhagwan Bux Singh And Others on 3 August, 2010
Court No. - 19
Case :- MISC. SINGLE N0. - 1862 of 2007
Petitioner :- Ram Achal Singh And Another {U.P.Z.A.}
Respondent :- Bhagwan Bux Singh And Others
Petitioner Counsel :- Banwari Lal Maurya
Respondent Counsel :- C.S.C.,R.N.Gupta
Hon'ble S.C. Chaurasia J.
As prayed by learned counsel for petitioners, list in the next cause list. Order Date :- 3.8.2010 psd