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Union of India - Section

Section 294 in The Limited Liability Partnership (Winding up and Dissolution) Rules, 2012

294. Audit of the liquidators' account.

- The partners, in a meeting, and the creditors, if any of an LLP may, if and when they think fit, appoint an auditor to audit the accounts of the liquidator, and shall fix the fees to be paid to such auditor.