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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(1) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(1)The State Advisory Committee shall meet at such places and at such times as may be decided by the Chairperson of such Committee and it shall meet at least once in six months or as and then any matter is referred to it by Govt, for advice.