Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Opus Software Solutions Pvt. Ltd vs Additional/ Joint/ Deputy/ Assistant ... on 12 September, 2023

Bench: K.R. Shriram, Neela Kedar

                                                                                Board Sr.No.:-445

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9719 OF 2023

 Opus Software Solutions Pvt. Ltd.                         ....PETITIONER
              V/S
 Additional/ Joint/ Deputy/ Assistant                    ....RESPONDENT

Commissioner Of Income Tax And Ors CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE JUSTICE DR. NEELA KEDAR GOKHALE, JJ DATE : 12th September, 2023 P.C. :

Due to paucity of time, stand over to 30/10/2023. Interim order, if any, to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 12/09/2023 ::: Downloaded on - 13/09/2023 05:57:14 :::