Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26D] [Entire Act] State of Haryana - Subsection Section 26D(d) in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965 (d)undertake to get the plan approved from the Director before commencing any construction on the said land.