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Union of India - Section

Section 46 in The Central Administrative Tribunal Rules Of Practice, 1993

46. Maintenance of Stage Register and Posting Register

.-(a) The Judicial Branch of the Registry shall maintain a Stage Register in Form Register No. 6 for each category of applications/petitions from the stage of first posting till disposal.
(b)Posting Register shall be maintained in Form Register No. 7.
(c)All orders regarding clubbing at cases shall be entered in the order sheets of all the cases required to be clubbed together and posted accordingly.
(d)The Section Officer concerned shall ensure that the aforesaid registers are promptly and properly maintained and the directions of the Bench faithfully carried out.