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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(B) in The Investor Education and Protection Fund (awareness and protection of investors) Rules, 2001

(B)Grants and donations given to the Fund by State Governments, Companies or any other Institutions will be credited under a separate Sub-Head under the Minor Head '800 - Other Receipts below the Major Head '0075-Miscellaneous General Service