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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Goa - Subsection

Section 74(4) in The Goa, Daman and Diu School Education Rules, 1986

(4)The chairman of the managing committee, or, where he is not a member of the ["selection/promotion"] [These words have been substituted for the words 'selection', by (Amendment) Rules, 1994. (O. G., Series I No. 28 dated 14-10-1994).] committee, the member of the managing committee who is nominated by the chairman to be a member of the ["selection/promotion"] [These words have been substituted for the words 'selection', by (Amendment) Rules, 1994. (O. G., Series I No. 28 dated 14-10-1994).] committee, shall be the chairman of the ["selection/promotion"] [These words have been substituted for the words 'selection', by (Amendment) Rules, 1994. (O. G., Series I No. 28 dated 14-10-1994).] committee.