Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in Income-Tax Settlement Commission (Procedure) Rules, 1997

1. Short title and commencement - (1) These rules may be called the Income-tax Settlement Commission (Procedure) Rules, 1997.

(2)These shall come into force on the date of their publication in the Official Gazette.