Punjab-Haryana High Court
Punjab Urban Development Authority vs Vidya Wati And Others on 28 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.3186 of 2005 (O&M)
Punjab Urban Development Authority
...... Appellant
Versus
Vidya Wati and others
.... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Rajesh Chaudhary, Advocate for Mr. Sanjiv Pandey, Advocate, for the appellant. None for the land owners.
Mr. Yatinder Sharma, DAG, Punjab. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2269 of 2005, titled Baldev Singh Versus State of Punjab.
(RAJESH BINDAL) 28.10.2010 JUDGE sarita