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Punjab-Haryana High Court

Punjab Urban Development Authority vs Vidya Wati And Others on 28 October, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                           AT CHANDIGARH


                                             R.F.A. No.3186 of 2005 (O&M)

Punjab Urban Development Authority
                                            ...... Appellant
                          Versus


Vidya Wati and others
                                            .... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Rajesh Chaudhary, Advocate for Mr. Sanjiv Pandey, Advocate, for the appellant. None for the land owners.

Mr. Yatinder Sharma, DAG, Punjab. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2269 of 2005, titled Baldev Singh Versus State of Punjab.

(RAJESH BINDAL) 28.10.2010 JUDGE sarita