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[Cites 0, Cited by 0] [Section 122(6)] [Section 122] [Entire Act]

Union of India - Subsection

Section 122(6)(c) in Code on Social Security, 2020

(c)search, seize or take copies of such register, record of wages or notices or portions thereof as the Inspector-cum-Facilitator may consider relevant in respect of an offence under this Code and which the Inspector-cum-Facilitator has reason to believe has been committed by the employer;