Calcutta High Court (Appellete Side)
Akb Pratibader Bhasa Ganatantrer Bhasa vs Union Of India & Ors on 11 August, 2014
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7 11.8.14 W.P. 22372 (W) of 2014
akb Pratibader Bhasa Ganatantrer Bhasa
-Versus-
Union of India & Ors.
Mr. Bikash Ranjan Bhattacharya
Mr. Rabi Sankar Chattopadhyay
Mr. Uday Sankar Chattopadhyay ...For the Petitioner
Mr. Jaharlal De
Mr. Sanat Kumar Seal ...For the State Respondents
Mr. Utpal Maitra ...For Union of India Heard learned Counsel appearing for the petitioner as well as the learned Counsel appearing for the respondents.
We direct the respondents to place on record the details, recording the steps they have taken in respect of the averments made in to this writ petition in the form of affidavit.
Let affidavit-in-opposition be filed by the respondents on or before August 21, 2014, reply thereto, if any, be filed by August 22, 2014.
The writ petition stands adjourned to August 22, 2014.
( Manjula Chellur, Chief Justice ) ( Banerjee, J. )