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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(10) in Joint Electricity Regulatory Commission for the State of Goa and Union Territories (Solar PV Grid Interactive System based on Net Metering) Regulations, 2019" (hereinafter referred to as "Net Metering Regulations, 2019")

(10)"Consumer Grievances Redressal Forum (CGRF in brief)" means the forum for redressal of grievance of Consumers, established under section 42(5) of the Act;