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[Cites 0, Cited by 1] [Section 82] [Entire Act]

Union of India - Subsection

Section 82(12) in The Navy Act, 1957

(12)The punishment of forfeiture of seniority shall involve the loss of the benefit of service included in the seniority forfeited for the purposes of pay, pension, gratuity, promotion and such other purposes, as may be prescribed, provided that such pay, pension, gratuity and promotion and other purposes depend upon such service.