Bombay High Court
Christine Marshal D'Souza vs Addl. Collector And Competent ... on 1 April, 2021
Author: G. S. Kulkarni
Bench: Dipankar Datta, G. S. Kulkarni
559.WPNo.842009
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.84 OF 2009
Shivaji Rambhau Sasane & Ors. ... Petitioner
versus
The State of Maharashtra & Ors. ... Respondents
WITH
WRIT PETITION NO.346 OF 2011
National Dyes ... Petitioner
versus
State of Maharashtra & Ors. ... Respondents
WITH
WRIT PETITION NO.556 OF 2010
Anjaneya Land and Property Developers ... Petitioner
versus
The State of Maharashtra & Ors. ... Respondents
WITH
WRIT PETITION NO.2130 OF 2009
Esquire Press Pvt. Ltd. ... Petitioner
versus
The State of Maharashtra & Ors. ... Respondents
WITH
WRIT PETITION NO.1113 OF 2010
New Heavens Pvt. Ltd. & Anr. ... Petitioners
versus
The Additional Collector and
Competent Authority & Ors. ... Respondents
WITH
WRIT PETITION NO.2201 OF 2009
Gaikwad RD 1/5
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559.WPNo.842009
Subhash Govind Gavand ... Petitioner
versus
The Additional Collector and
Competent Authority, Thane Urban
Agglomeration & Ors. ... Respondents
WITH
CIVIL APPLICATION NO.1228 OF 2010
WITH
CIVIL APPLICATION NO.144 OF 2011
IN
WRIT PETITION NO.2201 OF 2009
Pramod Keshav Shinde & Ors. ... Applicants
versus
The Additional Collector and
Competent Authority, Thane Urban
Agglomeration & Ors. ... Respondents
WITH
WRIT PETITION NO.2244 OF 2011
Ackruti Jay Chandan Joint Venture ... Petitioner
versus
State of Maharashtra & Ors. ... Respondents
WITH
WRIT PETITION NO.2243 OF 2011
Ackruti City Ltd. & Ors. ... Petitioners
versus
The State of Maharashtra & Ors. ... Respondents
WITH
WRIT PETITION NO.5024 OF 2013
Grovers (Pvt.) Ltd. & Anr. ... Petitioners
versus
The State of Maharashtra,
Through Principal Secretary,
Urban Development Dept. & Ors. ... Respondents
Gaikwad RD 2/5
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559.WPNo.842009
WITH
WRIT PETITION NO.5166 OF 2010
Rajan Vishnu Kasar & Ors. ... Petitioners
versus
The Additional Collector & Competent
Authority & Ors. ... Respondents
WITH
WRIT PETITION NO.5161 OF 2010
Nayna Anant Patil & Anr. ... Petitioners
versus
The Additional Collector & Competent
Authority & Ors. ... Respondents
WITH
WRIT PETITION NO.5984 OF 2010
Maruti Keshav Mane & Anr. ... Petitioners
versus
State of Maharashtra & Anr. ... Respondents
WITH
WRIT PETITION NO.10480 OF 2009
WITH
CIVIL APPLICATION NO.817 OF 2014
M/s.General Glass Machinery
Pvt. Ltd. & Ors. ... Petitioners
versus
The Principal Secretary, Urban
Development Department & Ors. ... Respondents
WITH
WRIT PETITION NO.91 OF 2009
Christine Marshal D'souza ... Petitioner
versus
The Additional Collector & Competent
Authority & Anr. ... Respondents
Gaikwad RD 3/5
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559.WPNo.842009
WITH
WRIT PETITION NO.7198 OF 2008
Vertex Newton Projects Pvt. Ltd. ... Petitioner
versus
Deputy Collector & Competent
Authority, Ulhasnagar Urban
Agglomoration & Ors. ... Respondents
WITH
WRIT PETITION NO.8535 OF 2007
Shabbir Patel ... Petitioner
versus
The State of Maharashtra & Ors. ... Respondents
WITH
WRIT PETITION NO.9812 OF 2009
WITH
CIVIL APPLICATION NO.1089 OF 2010
Ibrahim Abdul Kader ... Petitioner
versus
The Municipal Corporation of City of
Thane & Ors. ... Respondents
WITH
WRIT PETITION NO.10055 OF 2009
Amritlal Chemauz Pvt. Ltd. ... Petitioner
versus
The Additional Collector & Competent
Authority & Anr. ... Respondents
WITH
WRIT PETITION NO.9872 OF 2010
WITH
CIVIL APPLICATION NO.2168 OF 2012
Maharashtra Chamber of Housing
Industry & Ors. ... Petitioner
versus
State of Maharashtra & Anr. ... Respondents
Gaikwad RD 4/5
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559.WPNo.842009
WITH
WRIT PETITION NO.9703 OF 2010
Prakash Pandurang Thakur & Ors. ... Petitioners
versus
State of Maharashtra & Ors. ... Respondents
.....
Mr.Ankush Saraf i/b. Mulla & Mulla and Craigie Blunt & Caroe,
Advocate for the Petitioners in WP/2243/2011 and
WP/2244/2011.
Ms.Geetanjali i/b. TRD Associates, Advocate for the Petitioner
in WP/8535/2007.
Smt.A.A.Purav, AGP for the Respondent/State.
.....
CORAM :- DIPANKAR DATTA, CJ &
G. S. KULKARNI, J.
DATE :- APRIL 1, 2021 PC : 1 These Petitions have been notified as per the list of matters as received from the office of the learned
Government Pleader to have become infructuous. As per the office notice dated 16th March 2021, the Advocates for the petitioners/petitioners were called upon to give a praecipe in advance in case the petitions have not become infructuous. 2 It is informed on behalf of the petitioners in Writ Petition No.2243 and 2244 of 2011 and Writ Petition No.8535 of 2007 that the petition has not become infructuous. 3 List the petitions for hearing before the regular Court.
(G. S. KULKARNI, J.) (CHIEF JUSTICE) Gaikwad RD 5/5 ::: Uploaded on - 03/04/2021 ::: Downloaded on - 03/04/2021 20:37:35 :::