Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Chattisgarh - Subsection Section 5(f) in The Chhattisgarh Upkar Adhiniyam, 1981 (f)"Urban Area" means the area of commercial or industrial importance having population of ten thousand or above according to last census and which is not a municipal area;
