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State of Andhra Pradesh - Section

Section 54 in Dr. Abdul Haq Urdu University Act, 2016

54. Power to remove difficulties.

- If any difficulty arises as to the constitution or reconstitution or appointment of any Authority or officer of the University or otherwise in first giving effect to the provisions of this Act, or at the time of establishing a new University including the appointment of its first Vice-Chancellor, the Government, as occasion may require, may, by order, do anything which appears to them necessary for the purposes of removing the difficulty.