Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 18 in Land Acquisition Rules, 1977 18. Collector to give notice of award (Section 12). - The Collector shall give notice in L.A. Form XI of his award to such of the persons interested who are not present personally or by their representatives when the award is made.
