Chattisgarh High Court
Ashok Kumar Sahu vs State Of Chhattisgarh 64 Wpc/894/2019 ... on 11 March, 2019
Author: P. Sam Koshy
Bench: P. Sam Koshy
1
NAFR
HIGH COURT OF CHHATTISGARH AT BILASPUR
WPS No. 1667 of 2019
1. Ashok Kumar Sahu S/o Shri Bhakku Ram Sahu Aged About 46 Years
Working As Teacher (L.B.) And Posted At Govt. Middle School
Atariya, Block Bemetara, District Bemetara Chhattisgarh.
2. Malik Ram Sahu S/o Shri Bhukhauram Sahu Aged About 43 Years
Working As Teacher (L.B.) And Posted At Govt. Middle School Bera,
Block Bemetara, District Bemetara Chhattisgarh.
3. Ashok Kumar Netam S/o Shri Nathuram Netam Aged About 48 Years
Working As Assistant Teacher (L.B.) And Posted At Govt. Primary
School Atariya, Block Bemetara, District Bemetara Chhattisgarh.
4. Krishna Ram Dhruw S/o Shri Bhakla Ram Dhruw Aged About 43
Years, Working As Assistant Teacher (L.B.) And Posted At Govt.
Primary School Jhalam, Block Bemetara, District Bemetara
Chhattisgarh.
5. Kapil Ram Netam, S/o Shri Pusauram Netam Aged About 52 Years
Working As Assistant Teacher (L.B.) And Posted At Govt. Primary
School Lawatara, Block Bemetara, District Bemetara Chhattisgarh.
6. Ashwani Kumar Netam S/o Shri Panchram Netam Aged About 53
Years Working As Assistant Teacher (L.B.) And Posted At Govt.
Primary School Marka, Block Bemetara, District Bemetara
Chhattisgarh.
7. Ram Prasad Gendre S/o Shri Mohan Das Gendre Aged About 51
Years Working As Assistant Teacher (L.B.) And Posted At Govt.
Primary School Jiya, Block Bemetara, District Bemetara
Chhattisgarh.
8. Anjor Singh Verma S/o Shri Aajuram Verma Aged About 53 Years
Working As Assistant Teacher (L.B.) And Posted At Govt. Primary
School Karchuwa, Block Bemetara, District Bemetara Chhattisgarh.,
9. Sant Ram Netam S/o Shri Bakhari Ram Netam Aged About 48 Years
Working As Assistant Teacher (L.B.) And Posted At Govt. Primary
School Atariya, Block Bemetara, District Bemetara Chhattisgarh.
10. Mukesh Kumar Kashyap S/o Shri Radheshyam Kashyap Aged
About 29 Years Working As Assistant Teacher (L.B.) And Posted At
Govt. Primary School Atariya, Block Bemetara, District Bemetara
Chhattisgarh.
11.Udal Singh Kunjame S/o Shri Dev Singh Kunjame Aged About 31
Years Working As Assistant Teacher (L.B.) And Posted At Govt.
Primary School Atgariya, Block Bemetara, District Bemetara
Chhattisgarh.
---- Petitioners
Versus
1. State Of Chhattisgarh Through Secretary, Department Of Panchayat
Mahanadi Bhawan, Mantralaya, New Raipur, District Raipur
Chhattisgarh.
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2. Secretary Department Of School Education Mahanadi Bhawan,
Mantralaya New Raipur, District Raipur Chhattisgarh.
3. District Education Officer Bemetara, District Bemetara Chhattisgarh.
4. Block Education Officer Block Bemetara, District Bemetara
Chhattisgarh.
---Respondents
For petitioners : Shri U.P.S. Sahu, Advocate For State : Shri P. Acharya, Panel Lawyer.
Hon'ble Shri Justice P. Sam Koshy Order on Board 11/03/2019.
1. The grievance of the petitioners in the instant Writ Petition is that they were initially appointed in the Panchayat Department and had put in about more than 8 years of service, their services have been absorbed with the Education Department.
2. According to the counsel for the petitioners, they have already put in more than 10 years of service and as such they are entitled for the benefit of Kramonnati/Higher Pay-Scale which the respondents have till date not considered.
3. Given the limited prayer which has been raised by the petitioners, let the petitioners make a fresh representation in addition to the representation if any they have made to the respondent No. 1, 2 & 3 who in turn shall consider the same and pass an appropriate order in accordance with the rules and regulations governing the field.
4. Let this exercise be completed within a period of 90 days from the date the petitioners make a fresh representation.
5. The Writ Petition accordingly stands disposed off.
Sd/-Sd/-
(P. Sam Koshy)
jyoti JUDGE