Supreme Court - Daily Orders
Dr Subramanian Swamy vs Board Of Control For Cricket In India on 28 July, 2017
Bench: Dipak Misra, A.M. Khanwilkar
D 20188/2017
1
ITEM NO.24 COURT NO.2 SECTION
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition (C) No. /2017 (Diary No.20188/2017)
DR SUBRAMANIAN SWAMY Petitioner(s)
VERSUS
BOARD OF CONTROL FOR CRICKET IN INDIA Respondent(s)
Date : 28-07-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE A.M. KHANWILKAR
For Petitioner(s) Dr. Subramanian Swamy, Petitioner-in-person
Mr. Ishkaran Singh Bhandari, Adv.
Mr. Sandeep Singh, Adv.
For Respondent(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. K.V. Vishwanathan, Sr. Adv.
Ms. Gauri Rasgotra, Adv.
Mr. Sumit Attri, Adv.
Mr. Adarsh Saxena, Adv.
Mr. Vikash Kumar Jha, Adv.
M/s. Cyril Amarchand Mangaldas
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
As Dr. Abhishek Manu Singhvi and Mr. K.V. Vishwanathan, learned senior counsel, have entered appearance on behalf of the respondent, B.C.C.I. being instructed by C.E.O., no further notice be issued.
Signature Not Verified Digitally signed by CHETAN KUMAR Date: 2017.08.01 14:10:28 ISTCounter affidavit be filed within two weeks hence.
Reason:Rejoinder affidavit, if any, be filed within one week therefrom.
D 20188/2017 2List the matter on 22nd August, 2017.
As there is a Committee of Administrators, we would request Mr. Parag P. Tripathi, learned senior counsel, who is appearing in the other connected matters for Committee of Administrators, to assist the Court on the next date of hearing. Let a copy of the petition be given to Mr. Parag P. Tripathi to take instructions in the matter.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master