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[Cites 0, Cited by 0] [Section 225(1)] [Section 225] [Entire Act]

State of Karnataka - Subsection

Section 225(1)(d) in Karnataka Municipal Corporations Act, 1976

(d)to provide a closed drain in substitution of an open drain or to provide such other appliance or thing either newly or in substitution of any existing appliance or thing or to provide both a closed drain and such other appliance or thing in substitution of the existing open drain and other appliance or thing, which is or is likely to be injurious to health.