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State of Odisha - Section

Section 22 in The Orissa Boiler Operation Engineers' Rules, 2000

22. Postponement of Examination.

- When a date fixed for the Examination is declared as a gazetted holiday or when for any unforeseen reason the examination cannot be held on the date fixed, the Chairman may fix some other date for holding the examination and the same shall be duly notified to the candidates for examination.