Allahabad High Court
Shashi Kant Srivastava vs Chairman Cum Managing Director And ... on 2 August, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- SERVICE SINGLE No. - 5325 of 2010 Petitioner :- Shashi Kant Srivastava Respondent :- Chairman Cum Managing Director And Others Petitioner Counsel :- Deepak SriVastaVa,Shobhit Kant Hon'ble Satyendra Singh Chauhan,J.
On the request of learned counsel for the petitioner, list in the next week. Order Date :- 2.8.2010 RBS/-