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[Cites 0, Cited by 0] [Section 14(3)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(3)(b) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958

(b)requiring the provision on beedi industrial premises to which this section applies of additional facilities for the care of children belonging to female employees, including suitable provision of facilities for washing and changing their clothing;