Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tamilnadu - Subsection Section 1(2) in Tamil Nadu Land Acquisition Laws (Revival of Operation, Amendment and Validation) Act, 2019 (2)It shall be deemed to have come into force on the 26th day of September 2013.Part-I 2. Revival of operation of Tamil Nadu Act 31 of 1978.
