Section 142(1)(a) in Himachal Pradesh Goods and Services Tax Rules, 2017

[Cites 0, Cited by 0] [Section 142(1)] [Section 142] [Entire Act]

State of Himachal Pradesh - Subsection

Section 142(1)(a) in Himachal Pradesh Goods and Services Tax Rules, 2017

(a)notice under sub-section (1) of section 73 or sub-section (1) of section 74 or subsection (2) of section 76, a summary thereof electronically in FORM GST DRC-01,

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State of Himachal Pradesh - Subsection

Section 142(1)(a) in Himachal Pradesh Goods and Services Tax Rules, 2017