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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Kerala - Subsection

Section 99(2) in Kerala Factories Rules, 1957

(2)The creche shall be conveniently accessible to the mothers of the children accommodated therein and so far as is reasonably practicable it shall not be situated in close proximately to any part of the factory where abnoxious fumes, dust or odours are given off or in which excessively noisy processes are carried on.