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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Bengal Presidency - Subsection

Section 46(e) in Police Regulations, Bengal , 1943

(e)At chaukidari parades which he should attend as often as possible he should distribute rewards, enquire whether the chaukidars are regularly paid, and see that they are suitably rewarded for good work and that the station officers are making proper use of them. He should endorse his opinion on all reports regarding rewards and punishment of chaukidars, all of which should pass through him.