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State of Bihar - Section

Section 1 in Bihar Government Servants (Classification, Control & Appeal) Rules, 2005

1. Short title, extent and commencement.

(1)These Rules may be called the "Bihar Government Servants (Classification, Control and Appeal) Rules, 2005".
(2)It shall extend to the whole of the State of Bihar.
(3)These Rules shall come into force from the date of its publication in the Official Gazette.