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[Cites 0, Cited by 0] [Section 81(3)] [Section 81] [Entire Act]

State of Gujarat - Subsection

Section 81(3)(iii) in The Gujarat Tenancy and Agricultural Lands (Vidarbha Region and Kutch) Area Act, 1958

(iii)expenses on account of reoccupying the land on the termination of the management;