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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Manipur - Subsection

Section 3(4)(b) in Manipur Coaching Institute (Control and Regulation) Act, 2017

(b)Academic qualification of teachers The teaching shall be performed, by non-government teachers or retired teachers having at least graduation qualification and the bio-data of the teachers, their' academic qualification and experience, shall be mentioned.