Supreme Court - Daily Orders
Union Of India vs Niraj Siwach on 24 July, 2023
Author: J.K. Maheshwari
Bench: J.K. Maheshwari
ITEM NO.40 COURT NO.13 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 26902/2023
(Arising out of impugned final judgment and order dated 18-11-2022
in WP(C) No. 6192/2020 passed by the High Court Of Delhi At New
Delhi)
UNION OF INDIA & ANR. Petitioner(s)
VERSUS
NIRAJ SIWACH Respondent(s)
(IA No.133658/2023-CONDONATION OF DELAY IN FILING)
Date : 24-07-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE J.K. MAHESHWARI
HON'BLE MR. JUSTICE K.V. VISWANATHAN
For Petitioner(s) Mr. Vikramjit Banerjee, A.S.G.
Mr. Rajesh Kumar Singh, Adv.
Mr. B.k Satija, Adv.
Mrs. Shrishti Mishra, Adv.
Mr. Shubendu Anand, Adv.
Mr. Sushil Kumar Dubey, Adv.
Mr. Amrish Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We find no ground to interfere with the impugned order passed by the High Court. The Special Leave Petition is, accordingly, dismissed.
Pending interlocutory application(s), if any, stand(s) disposed of.
Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.07.26 10:46:19 IST Reason:(JAYANT KUMAR ARORA) (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS BRANCH OFFICER