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Gauhati High Court

M/S. Tama Fabrication vs State Of Arunachal Pradesh And 6 Ors on 26 September, 2019

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                  Page No.# 1/3

GAHC010141352019




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                            Case No. : WA 174/2019

         1:M/S. TAMA FABRICATION,
         REP. BY ITS PROPRIETOR WITH ITS REGISTERED OFFICE AT -A SECTOR,
         NAHARLAGUN, P.O. AND P.S. NAHARLAGUN, PAPUM PARE DISTRICT,
         ARUNACHAL PRADESH, PIN- 791110.

         VERSUS

         1:STATE OF ARUNACHAL PRADESH AND 6 ORS.
         REP. BY THE CHIEF SECRETARY, GOVERNMENT OF ARUNACHAL
         PRADESH, ITANAGAR.

         2:THE SECRETARY
          PUBLIC WORKS DEPARTMENT
          GOVERNMENT OF ARUNACHAL PRADESH
          ITANAGAR.

         3:THE CHIEF ENGINEER
          PUBLIC WORKS DEPARTMENT (CENTRAL ZONE- A)
          GOVERNMENT OF ARUNACHAL PRADESH
          ITANAGAR.

         4:THE SUPERINTENDING ENGINNER
         YACHULI CIRLCE
          PUBLIC WORKS DEPARTMENT
          GOVT. OF ARUNACHAL PRADESH
          ITANAGAR.

         5:THE EXECUTIVE ENGINEER
         YAZALI DIVISION
          PUBLIC WORKS DEPARTMENT
          GOVT. OF ARUNACHAL PRADESH.

         6:M/S. N. T. AGENCY
          HAVING ITS HEAD OFFICE AT PAGATARA
                                                           Page No.# 2/3

             JOLLANG
             P.O. AND P.S. NAHARLAGUN
             REGISTERED OFFICE- B SECTOR
             PREM NAGAR
             NAHARLAGUN
             PAPUM PARE DISTRICT
             ARUNACHAL PRADESH.

            7:MR. NICH RIKA
             S/O- LATE NICH JILL
             R/O- SITO VILLAGE
             P.O. AND P.S. YAZALI
             LOWER SUBANSIRI DISTRICT
            ARUNACHAL PRADESH

Advocate for the Petitioner   : MR. K N CHOUDHURY

Advocate for the Respondent : GA, AP




             Linked Case : WA 191/2019

            1:THE STATE OF ARUNACHAL PRADESH AND 4 ORS.
             REP. BY THE CHIEF SECRETARY
             GOVT. OF ARUNACHAL PRADESH
             ITANAGAR.

            2: THE SECRETARY
             PWD

             GOVT. OF ARUNACHAL PRADESH
             ITANAGAR.

             3: THE CHIEF ENGINEER
             PWD (CENTRAL ZONE-A)

             GOVT. OF ARUNACHAL PRADESH
             ITANAGAR.

             4: THE SUPERINTENDENT ENGINEER
             YACHULI CIRCLE
             PWD
             GOVT. OF ARUNACHAL PRADESH
             CAMP NAHARLAGUN.
                                                                           Page No.# 3/3


             5: THE EXECUTIVE ENGINEER
             YAZALI DIVISION
             PWD
             GOVT. OF ARUNACHAL PRADESH.
             VERSUS

             1:M/S. N. T. AGENCY AND ANR
             HEAD OFFICE
             PAGATARA
             JOLLANG
             P.O. AND P.S. NAHARLAGUN
             REGISTERED OFFICE- B- SECTOR
             PREM NAGAR
             NAHARLAGUN PAPUM PARE DISTRICT
             ARUNACHAL PRADESH.

             2:MR. NICH RIKA
             S/O- LATE NICH JILL
             R/O- SITO VILLAGE
             P.O. AND P.S. YAZALI
             LOWER SUBANSIRI DISTRICT.

             Advocate for the Petitioner : ADDL AG, A P
             Advocate for the Respondent : MR. S BISWAKARMA


                                             BEFORE
             HON'BLE THE CHIEF JUSTICE (ACTING) MR. ARUP KUMAR GOSWAMI
                        HON'BLE MR. JUSTICE MANISH CHOUDHURY


                                             ORDER

26.09.2019 [A.K. Goswami, CJ(Acting)] Hearing is not concluded today. List tomorrow as a part-heard matter.

                                                 Sd/-                  Sd/-
                                               JUDGE          CHIEF JUSTICE (ACTING)



Comparing Assistant