Gauhati High Court
M/S. Tama Fabrication vs State Of Arunachal Pradesh And 6 Ors on 26 September, 2019
Author: Manish Choudhury
Bench: Manish Choudhury
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GAHC010141352019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WA 174/2019
1:M/S. TAMA FABRICATION,
REP. BY ITS PROPRIETOR WITH ITS REGISTERED OFFICE AT -A SECTOR,
NAHARLAGUN, P.O. AND P.S. NAHARLAGUN, PAPUM PARE DISTRICT,
ARUNACHAL PRADESH, PIN- 791110.
VERSUS
1:STATE OF ARUNACHAL PRADESH AND 6 ORS.
REP. BY THE CHIEF SECRETARY, GOVERNMENT OF ARUNACHAL
PRADESH, ITANAGAR.
2:THE SECRETARY
PUBLIC WORKS DEPARTMENT
GOVERNMENT OF ARUNACHAL PRADESH
ITANAGAR.
3:THE CHIEF ENGINEER
PUBLIC WORKS DEPARTMENT (CENTRAL ZONE- A)
GOVERNMENT OF ARUNACHAL PRADESH
ITANAGAR.
4:THE SUPERINTENDING ENGINNER
YACHULI CIRLCE
PUBLIC WORKS DEPARTMENT
GOVT. OF ARUNACHAL PRADESH
ITANAGAR.
5:THE EXECUTIVE ENGINEER
YAZALI DIVISION
PUBLIC WORKS DEPARTMENT
GOVT. OF ARUNACHAL PRADESH.
6:M/S. N. T. AGENCY
HAVING ITS HEAD OFFICE AT PAGATARA
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JOLLANG
P.O. AND P.S. NAHARLAGUN
REGISTERED OFFICE- B SECTOR
PREM NAGAR
NAHARLAGUN
PAPUM PARE DISTRICT
ARUNACHAL PRADESH.
7:MR. NICH RIKA
S/O- LATE NICH JILL
R/O- SITO VILLAGE
P.O. AND P.S. YAZALI
LOWER SUBANSIRI DISTRICT
ARUNACHAL PRADESH
Advocate for the Petitioner : MR. K N CHOUDHURY
Advocate for the Respondent : GA, AP
Linked Case : WA 191/2019
1:THE STATE OF ARUNACHAL PRADESH AND 4 ORS.
REP. BY THE CHIEF SECRETARY
GOVT. OF ARUNACHAL PRADESH
ITANAGAR.
2: THE SECRETARY
PWD
GOVT. OF ARUNACHAL PRADESH
ITANAGAR.
3: THE CHIEF ENGINEER
PWD (CENTRAL ZONE-A)
GOVT. OF ARUNACHAL PRADESH
ITANAGAR.
4: THE SUPERINTENDENT ENGINEER
YACHULI CIRCLE
PWD
GOVT. OF ARUNACHAL PRADESH
CAMP NAHARLAGUN.
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5: THE EXECUTIVE ENGINEER
YAZALI DIVISION
PWD
GOVT. OF ARUNACHAL PRADESH.
VERSUS
1:M/S. N. T. AGENCY AND ANR
HEAD OFFICE
PAGATARA
JOLLANG
P.O. AND P.S. NAHARLAGUN
REGISTERED OFFICE- B- SECTOR
PREM NAGAR
NAHARLAGUN PAPUM PARE DISTRICT
ARUNACHAL PRADESH.
2:MR. NICH RIKA
S/O- LATE NICH JILL
R/O- SITO VILLAGE
P.O. AND P.S. YAZALI
LOWER SUBANSIRI DISTRICT.
Advocate for the Petitioner : ADDL AG, A P
Advocate for the Respondent : MR. S BISWAKARMA
BEFORE
HON'BLE THE CHIEF JUSTICE (ACTING) MR. ARUP KUMAR GOSWAMI
HON'BLE MR. JUSTICE MANISH CHOUDHURY
ORDER
26.09.2019 [A.K. Goswami, CJ(Acting)] Hearing is not concluded today. List tomorrow as a part-heard matter.
Sd/- Sd/-
JUDGE CHIEF JUSTICE (ACTING)
Comparing Assistant