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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(1)(b) in The Goa, Daman and Diu Public Gambling Act, 1976

(b)for the second offence, such imprisonment shall not be less than six months and the fine shall not be less than three thousand rupees, and